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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(2)(a) in The Punjab Ayurvedic and Unani Practitioners Act, 1963

(a)the date on which the number of registered practitioners [residing in the State of Punjab] [Inserted by Punjab Act 8 of 1969, section 4.] shall be counted under sub-section (4) of section 3;