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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Punjab - Subsection

Section 65(a) in The Punjab Co-operative Societies Rules, 1963

(a)deposit the amount in [the Central Co-operative Bank of the area which the Co-operative Society in question operates until a new co-operative Society with similar area of operation is registered when it shall be credited to reserve fund of the new co-operative society ;] [Word substituted by Punjab Government Gazette Notification dated 18.2.86 (Section 13)]