Section 22(2)(a) in The Cable Television Networks (Regulation) Act, 1995

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(a) in The Cable Television Networks (Regulation) Act, 1995

(a)the eligibility criteria for different categories of cable operators under sub-section (2) of section 4;

(aa)the form of application, documents to be accompanied and the fees payable under sub-section (4) of section 4;

(aaa)the terms and conditions of registration under sub-section (6) of section 4;

(aaaa)the appropriate measures under sub-section (2) of section 4A for implementation of the notification under sub-section (1) of that section;