Section 32(1)(b) in The Jammu And Kashmir Public Security Act, 2003

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 32(1)(b) in The Jammu And Kashmir Public Security Act, 2003

(b)for requiring employers to observe for such period as may be specified in the order such terms and conditions of employment as may be determined in accordance with the order;

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State of Jammu-Kashmir - Subsection

Section 32(1)(b) in The Jammu And Kashmir Public Security Act, 2003