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[Cites 0, Cited by 0] [Section 244(1)] [Section 244] [Entire Act]

State of Himachal Pradesh - Subsection

Section 244(1)(c) in The Himachal Pradesh Municipal Corporation Act, 1994

(c)by an order made by a municipality or an Executive Officer/ Secretary under the powers conferred upon it by section 111 or section 120, or section 125 or section 128 or section 237,