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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Jharkhand - Subsection

Section 68(b) in The Jharkhand Agricultural Produce Markets Rules, 2000

(b)The Board shall determine the cost of such staff employed by it for the purposes and in the interest of the Market Committees. The decision of the Board determining the amount payable by Market Committee shall be final.