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Securities Appellate Tribunal

Zarir Rumi Patel vs Nseil on 15 December, 2025

BEFORE THE SECURITIES APPELLATE TRIBUNAL
                    MUMBAI

                                        Date: 15.12.2025

                             Appeal No. 326 of 2024
                             And
                             Misc. Application No. 465 of 2024


Zarir Rumi Patel                             ..... Appellant

                   Versus

National Stock Exchange of India Ltd.         ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Jaikishan Lakhwani, Advocate with Mr. Sunilkumar Pillai,
Mr. Aditya Manjrekar, Advocates i/b MLS Vani & Associates
for the Respondent.


                            With
                            Appeal No. 327 of 2024
                            And
                            Misc. Application No. 468 of 2024


Ashish Ravindra Rao                          ..... Appellant

                   Versus

National Stock Exchange of India Ltd.         ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.

                            With
                            Appeal No. 353 of 2024
                            And
                            Misc. Application No. 398 of 2024
                            And
                            Misc. Application No. 399 of 2024
                              2
                           And
                           Misc. Application No. 400 of 2024

Pradip Advani                               ..... Appellant

                 Versus



National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.

                          With
                          Appeal No. 405 of 2024

Herman Diogo Dsouza                         ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent


Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.


                           With
                           Appeal No. 406 of 2024
                           And
                           Misc. Application No. 257 of 2024


Ishan Anand Madiwale                        ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.
                              3


                           With
                           Appeal No. 407 of 2024

Sarbari Khan                                ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.

                           With
                           Appeal No. 408 of 2024
                           And
                           Misc. Application No. 300 of 2024


Ajithkumar Vasukutta Panicker               ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.



                           With
                           Appeal No. 409 of 2024
                           And
                           Misc. Application No. 308 of 2024


Priyadarshini Lobo                          ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent
                              4
Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.

                           With
                           Appeal No. 410 of 2024

Amit Nikam                                  ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.

                           With
                           Appeal No. 411 of 2024

Jose Madan                                  ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent


Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.


Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.



                            With
                            Appeal No. 412 of 2024
                            And
                            Misc. Application No. 371 of 2024
                              5
Yasmin Desai                                 ..... Appellant

                   Versus

National Stock Exchange of India Ltd.         ... Respondent


Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.



                            With
                            Appeal No. 413 of 2024

Lourdes Fernandes                            ..... Appellant

                   Versus

National Stock Exchange of India Ltd.         ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.


                            With
                            Appeal No. 414 of 2024
                            And
                            Misc. Application No. 379 of 2024


Nikhil Fernandes                             ..... Appellant

                   Versus

National Stock Exchange of India Ltd.         ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.
                                6
Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.


                             With
                             Appeal No. 446 of 2024
                             And
                             Misc. Application No. 601 of 2024
                             And
                             Misc. Application No. 765 of 2024

Yogesh Kumar Sharma                           ..... Appellant

                 Versus

National Stock Exchange of India Ltd.          ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

, Advocate i/b Parinam Law Associates for the Respondent.


                             With
                             Appeal No. 450 of 2024
                             And
                             Misc. Application No. 660 of 2024
                             And
                             Misc. Application No. 661 of 2024

Dominic Lawrence Silverira                    ..... Appellant

                 Versus

National Stock Exchange of India Ltd.          ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

, Advocate i/b Parinam Law Associates for the Respondent.



                             With
                             Appeal No. 451 of 2024
                             And
                             Misc. Application No. 663 of 2024

Ulrica Dias                                   ..... Appellant
                              7


                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

, Advocate i/b Parinam Law Associates for the Respondent.



                           With
                           Appeal No. 452 of 2024
                           And
                           Misc. Application No. 664 of 2024
                           And
                           Misc. Application No. 665 of 2024

Wilson Marcus Guilherme Mascarenhas         ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

, Advocate i/b Parinam Law Associates for the Respondent.



                           With
                           Appeal No. 471 of 2024
                           And
                           Misc. Application No. 472 of 2024

Jigna Bimal Mistry                          ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Rashid Boatwalla, Advocate with Mr. Pranav Kethineni,
Advocate i/b Manilal Kher Ambalal & Co. for the Respondent.
                              8
                           With
                           Appeal No. 489 of 2024
                           And
                           Misc. Application No. 396 of 2024


Jesly John                                  ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.



                           With
                           Appeal No. 490 of 2024

Narayan Naikare                             ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.

                           With
                           Appeal No. 491 of 2024

Ranjit Merces Sousa                         ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent
                              9
Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.



                           With
                           Appeal No. 492 of 2024
                           And
                           Misc. Application No. 552 of 2024


Ayitha Swarnamba                            ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.



                           With
                           Appeal No. 501 of 2024
                           And
                           Misc. Application No. 815 of 2024


Arati Harikumar                             ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.
                               10


                           With
                            Appeal No. 515 of 2024
                            And
                            Misc. Application No. 868 of 2024
                            And
                            Misc. Application No. 869 of 2024


Kriti Garg                                    ..... Appellant

                 Versus

National Stock Exchange of India Ltd.          ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                             With
                             Appeal No. 516 of 2024
                             And
                             Misc. Application No. 872 of 2024
                             And
                             Misc. Application No. 873 of 2024


Parikshit Govind Lalvani                      ..... Appellant

                 Versus

National Stock Exchange of India Ltd.          ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.


                             With
                             Appeal No. 555 of 2024
                             And
                             Misc. Application No. 987 of 2024
                             And
                             Misc. Application No. 988 of 2024
                                11

Maria Fatima Dasilva Gracias                ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.


                           With
                           Appeal No. 628 of 2024
                           And
                           Misc. Application No. 1079 of 2024
                           And
                           Misc. Application No. 1080 of 2024

Rajrishi Girish Dave                        ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.


                            With
                            Appeal No. 655 of 2024
                           And
                           Misc. Application No. 1077 of 2024
                           And
                           Misc. Application No. 1078 of 2024

Rahul Katariya                              ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent
                              12
Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.

                            With
                            Appeal No. 667 of 2024
                           And
                           Misc. Application No. 1153 of 2024
                           And
                           Misc. Application No. 1154 of 2024


Antony Kundukulangara Devassy               ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agrawal,
FCA for the Appellant.

Mr. Ishan Agrawal, Advocate with, Mr. Kush Khandelwal, Mr.
Ashutosh Mishra, Mr. Divakar Dadhich, Mr. Anshal Dhiman,
Advocates i/b Nyaayam Associates for the Respondent.


                           With
                           Appeal No. 64 of 2025
                           And
                           Misc. Application No. 1360 of 2024
                           And
                           Misc. Application No. 1361 of 2024


Sujata A Sequeira                           ..... Appellant

                 Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.
                              13



                           With
                           Appeal No. 65 of 2025
                           And
                           Misc. Application No. 1362 of 2024
                           And
                           Misc. Application No. 1363 of 2024


Chitra Fernando                             ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                           With
                           Appeal No. 66 of 2025
                           And
                           Misc. Application No. 1364 of 2024
                           And
                           Misc. Application No. 1365 of 2024


Hirak Bhattacharjee                         ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                           With
                           Appeal No. 67 of 2025
                           And
                           Misc. Application No. 1366 of 2024
                              14


Meenakshi Vijay Petkar                      ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                           With
                           Appeal No. 68 of 2025
                           And
                           Misc. Application No. 1376 of 2024
                           And
                           Misc. Application No. 1377 of 2024


Amish Banker                                ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                           With
                           Appeal No. 69 of 2025
                           And
                           Misc. Application No. 1378 of 2024
                           And
                           Misc. Application No. 1379 of 2024


Clinton Philip Crasto                       ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent
                              15


Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                           With
                           Appeal No. 75 of 2025

Santosh Narayanan Nair                   ..... Appellant

                  Versus

National Stock Exchange of India Ltd.    ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                           With
                           Appeal No. 76 of 2025

Jolly Rodrigues                          ..... Appellant

                  Versus

National Stock Exchange of India Ltd.    ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                           With
                           Appeal No. 77 of 2025
                              16


Jayanta Guha                             ..... Appellant

                 Versus

National Stock Exchange of India Ltd.    ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.



                          With
                          Appeal No. 78 of 2025

Anil Maruti Bhogate                      ..... Appellant

                 Versus

National Stock Exchange of India Ltd.    ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                           With
                           Appeal No. 79 of 2025

John Mathew                              ..... Appellant

                 Versus

National Stock Exchange of India Ltd.    ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.
                              17
Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                            With
                            Appeal No. 80 of 2025

Rukaiya Rafeedhen Sultan                      ..... Appellant

                   Versus

National Stock Exchange of India Ltd.          ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                            With
                            Appeal No. 87 of 2025

Falguni H. Lahar                              ..... Appellant

                   Versus

National Stock Exchange of India Ltd.          ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                            With
                            Appeal No. 90 of 2025
                            And
                            Misc. Application No. 8 of 2025


S. Veerachamy                                 ..... Appellant
                              18
                  Versus

National Stock Exchange of India Ltd.         ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                           With
                           Appeal No. 91 of 2025
                           And
                           Misc. Application No. 70 of 2025
                           And
                           Misc. Application No. 71 of 2025


Louis Gonsalves                              ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent

Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                           With
                           Appeal No. 92 of 2025
                           And
                           Misc. Application No. 133 of 2025
                           And
                           Misc. Application No. 132 of 2025

Walter Benard Gomes                         ..... Appellant

                  Versus

National Stock Exchange of India Ltd.        ... Respondent
                                          19
Mr. Saurabh Bhachawat, Advocate with Mr. Kamal Agarwal,
FCA for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


                                        With
                                        Appeal No. 151 of 2025

Manoj Madhav Datir                                      ..... Appellant

                          Versus

National Stock Exchange of India Ltd.                    ... Respondent

Mr. Sandesh R. Shukla, Advocate with Ms. Anasamah Sayed
Advocate i/b Mr. Mithun Khaire, Advocate for the Appellant.

Mr.     Jaikishan Lakhwani, Advocate with Mr. Sunilkumar
Pillai, Mr. Aditya Manjrekar, Advocates i/b MLS Vani &
Associates for the Respondent.


ORDER :

1. By consent, call on February 18, 2026 at 2:30 p.m. Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 15.12.2025 MRS Digitally signed by MRS PRAMILA PRAMILA Date: 2025.12.16 16:57:26 +05'30' PTM