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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Payment And Settlement Systems Regulations, 2008

(2)The system provider shall also publish, a copy of its balance sheet, profit and loss account and Auditor's report submitted to the Bank under sub-regulation (1), in any two leading newspapers, one in English and the other in Hindi, or place a copy of the same on its website within a period of one month from the date of submission of the same to the Bank.FORM A[See regulation 3(2)]Application Form For Authorisation To Set Up Payment SystemFromName and address of registered office/principal place of business of applicant (By Registered Post AD/Hand Delivery)ToChief General ManagerDepartment of Payment and Settlement SystemsReserve Bank of IndiaCentral Office