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[Cites 0, Cited by 0] [Section 83(5)] [Section 83] [Entire Act]

State of Tamilnadu - Subsection

Section 83(5)(i) in Tamil Nadu District Municipalities Act, 1920

(i)if the annual value of the same does not exceed a sum specified in the said resolution, such sum not being greater than [one hundred and eighty rupees] [Substituted for the words 'eighteen rupees' by the Tamil Nadu District Municipalities (Amendment) Act 1990(Tamil Nadu Act 17 of 1990)]; and