Himachal Pradesh High Court
Unknown vs Shiva Institute Of Pharmacy V. State Of ... on 11 August, 2025
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shiva Institute of Pharmacy v. State of H.P. & Anr.
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CWP No.11384 of 2025 11.08.2025 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents-State.
On the request of learned Advocate General, list on 20.08.2025. Reply, if any, in the meanwhile. On the said, the matter will be heard on merit.
(Ajay Mohan Goel) Judge August 11, 2025 (Vinod) ::: Downloaded on - 11/08/2025 21:33:03 :::CIS