Delhi High Court - Orders
Delhi Development Authority vs Gammon Engineers And Contractors ... on 11 April, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 128/2023
DELHI DEVELOPMENT AUTHORITY ..... Petitioner
Through: Mr. Dayan Krishnan, Sr. Adv.,
Mr. Sanjay Katyal, Standing
Counsel with Ms. Chand
Chopra, Mr. Vipul Makwana,
Mr. Nihal Singh, Mr. Gautam
Yadav and Mr. Sukrit Seth,
Advs.
versus
GAMMON ENGINEERS AND CONTRACTORS PRIVATE
LIMITED (GAMMON) ..... Respondent
Through: Mr. Abhay Raj Varma, Ms.
Priyanka Ghosh and Mr. Arjun
Rekhi, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 11.04.2023 I.A. 6581/2023 (Ex. Filing Certified Copies All Document Dim Fair Typed Copies) Allowed, subject to all just exceptions. The application shall stand disposed of. O.M.P. (COMM) 128/2023 and I.A. 6578/2023 (Delay in Pet.), I.A. 6579/2023 (Delay in Refiling Pet.), I.A. 6580/2023 (Stay) On the request made by Mr. Krishnan, learned senior counsel appearing for the petitioner, let the matter be re-notified on 19.05.2023.
YASHWANT VARMA, J.
APRIL 11, 2023 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:15.04.2023 16:50:45