Section 3(n) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954
(n)If any official referred to in sub-rule (1) fails to join the post reserved for him under sub-rule (1) within one month of rejection by the Public Service Commission for a higher post, steps will be taken to fill up the post either by confirming the official working provisionally against the post or otherwise.
