Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11C] [Entire Act] State of Odisha - Subsection Section 11C(9) in The Shri Jagannath Temple Rules, 1960 (9)In cases where an equal number of votes are polled by two or more candidates the matter shall be decided by drawing of lots as between such candidates.
