Calcutta High Court (Appellete Side)
Ab Md. Mostafa Kamal @ Haran vs Sk. Monuwar Ali on 12 August, 2022
Author: Sugato Majumdar
Bench: Sugato Majumdar
116 12.08.2022. C.P.A.N. 626 of 2014 ab Md. Mostafa Kamal @ Haran Vs. Sk. Monuwar Ali Ct. 40 In WPA 23560 of 2010 Md. Mostafa Kamal Vs. State of W.B. & Ors. No one appears on behalf of the petitioner on repeated calls.
No accommodation is sought for. Accordingly, the contempt application is dismissed for default.
There shall be no order as to costs. All parties shall act on the server copy of this order duly downloaded from the official website of this Court.
(Sugato Majumdar, J.)