Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Maharashtra - Section Section 2 in Hyderabad Children Protection Act 2. Local extent. - [Government may by notification in the Official Gazette bring this Act into force in any town with a population of not less than 5,000] [Substituted by Bombay (Hyderabad Area) A. O., 1956].
