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[Cites 0, Cited by 1] [Section 123A(1)] [Section 123A] [Entire Act]

NCT Delhi - Subsection

Section 123A(1)(e) in The Delhi Municipal Corporation Act, 1957

(e)the use with reference to the provisions of clause (f) of sub-section (1) of section 116A to which such vacant land or covered space of building is put or intended to be put;