Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 26 in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

26. Procedure for issuing duplicate of Certificate and Verification Certificate.

- Where an original certificate or verification certificate relating to an Applicant has been lost or stolen or destroyed due to natural calamities like floods, earthquake etc. or on request and after depositing fee as prescribed by the State Government, Competent Authority or Verification Committee as the case may be, may issue the duplicate on the basis of original document kept in such office. There shall be a clear mention of "Duplicate Copy' on such Certificate or Verification Certificate.