State Consumer Disputes Redressal Commission
Parle Biscuits Pvt Ltd vs Grahak Suraksa Jagriti Manch on 1 April, 2013
'E?
{3i:f§§'s~'§; ;:§5w.:
-§"fr§;§:¢§§i.&"§:§7{'}§§T§f' «§j§ij'i.i1§fE§§§K§&L§}.3' ;i?*.saz?é§::t.~-.i¥é'i*;s.:s;t:.a':§ Fifi; 'i;.s::«§.,, . . 'figs. »€éfi.':§--s33; 1,5 §'§i:"=. '.Na?2.:*i%a '§['*:§§€i1-£2' _ § _ 'zasgi =s:m§:;§s*s s . L ' . ' *: .
'§3'fem+:~1§§§§a. ifiasgrta T, _ ' ..::2g-- its $.3%3§3g;'a:£1a:::¥;§Z--§¥§n§§E$??§ r{i=I<m:3:§_x;»t ' V ' ' " ' §3em§i (,.:¥:§££, gzaéxzxrnisa;
'%*§§§a3:§ara., ' ' ' _ A <§'§é:°;:*% ' §i'§R;EI}§§§¥;i .: v{f5§i§*:1 §'.:.'§';§s*si%&- M-§¥i£§i§3fi?if§¥ % E ..:§§f*ié§:s:;€. 'xa+~'--i:E3% :fl¥§"%'Z§&f éatmf "
'E."'§§s'a a;:s_gs§i'a::a':§:t ;_r:2;:.<2:_19:a;Le=*f;;%§'--"V_1..h:zS_ :§:§%'::;z:e§. §:;t§g:2?§£;% bs;=:§§:f¢:*§ '§i§:.§;»f' .
§n: %:;::«:s=::§;§§a:i::: f:'%§im mi Efifi ,Si:asm --:§":.e2m"'§i:%s de§:s;:;e* r;:;>::i§§ i§§.§=<:: time '§§3é iimaa i;s:'§t3j$:;i§1;§;'§£§ gsaxfimi £3? 3 -s§&§}$ :§%g;:§.~'2'&::§*'g §'if'ii?§i§_ é;¥f;:%-.i§£f:.£.@:m; 3%-:;m:= ms *4-3' Kw §;i§tI't§'§.§;§§'i fi;§3§ie 3"§%a:§i>.::1$i §:.2=s:':*$fi¢2f:§i. a;;;:i§i.s.m;;>sf£.'.a:>:s§ {fig ta i:'€€3i"}£§i§£§;*§=i?¥ .m:2{§.. .a:;:<::--ma:£i:1g§:§., ' £13 l'E§§§3E§§.§s'§?
and §§§[ai::& §§* fm fiagimiissims: £53:
£31? ém: .~1'E§*§§§*e.§"'£;%}"&'£&§?£5. --
5:: {if the :;:ms.:ez§r§§ in t§§2::
j§§::~§;;§;s:§§§s xzszf £if:;:m3:s§:se$:»:§:§. Eijg' xiaasmzxi simiii =~s.s.-:§§;¥::;i;;*s.
aiasi.
-arcmr §{¢ei{§f§:S;§§§§. .-§i.i:~,'zn.:--~@,.s'::,:s.;z;,« "?¢'7;<;§a:3i%::s:;is2z;:r§: in J;§?'-
sf j;£*'§'m;:;
_ :?~»ii:m:;§:s:::