Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(4) in Rajasthan Rent Control Act, 2001 (4)A petition shall be instituted before the Rent Tribunal, within the local limits of whose jurisdiction the premises is situated.
