Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 19 October, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-10-2023 List alongwith Cr.A. No.8301/2018.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
Pallavi
Signature Not Verified
Signed by: KUMARI PALLAVI
SINHA
Signing time: 10/20/2023
12:20:32 PM