Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Commissioner Of Service Tax Delhi Iii vs M/S Transcorp International Ltd. on 15 November, 2016

Bench: Dipak Misra, Amitava Roy

     ITEM NO.37                                COURT NO.4                 SECTION III

                                 S U P R E M E C O U R T O F          I N D I A
                                         RECORD OF PROCEEDINGS

     Civil Appeal Diary                 No(s).    32166/2016

     COMMISSIONER OF SERVICE TAX DELHI IIII                                 Appellant(s)

                                                      VERSUS

     M/S. TRANSCORP INTERNATIONAL LTD.                  Respondent(s)
     (With appln. (s) for condonation of delay in filing appeal.)


     Date : 15/11/2016 This appeal was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE DIPAK MISRA
                           HON'BLE MR. JUSTICE AMITAVA ROY

     For Appellant(s)                   Mr.   Atmaram N.S. Nadkarni,ASG
                                        Ms.   Vibha Datta Makhija,Sr.Adv.
                                        Mr.   Rupesh Kumar,Adv.
                                        Ms.   Jyoti Taneja,Adv.
                                        Mr.   B. Krishna Prasad,Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice.

Tag with C.A.Nos.5252-5254 of 2015 (@ CAD No.16046 of 2015).

(Madhu Bala) (Shakti Parkash Sharma) Court Master Court Master Signature Not Verified Digitally signed by MADHU BALA Date: 2016.11.15 16:24:35 IST Reason: