Supreme Court - Daily Orders
Commissioner Of Service Tax Delhi Iii vs M/S Transcorp International Ltd. on 15 November, 2016
Bench: Dipak Misra, Amitava Roy
ITEM NO.37 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 32166/2016
COMMISSIONER OF SERVICE TAX DELHI IIII Appellant(s)
VERSUS
M/S. TRANSCORP INTERNATIONAL LTD. Respondent(s)
(With appln. (s) for condonation of delay in filing appeal.)
Date : 15/11/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. Atmaram N.S. Nadkarni,ASG
Ms. Vibha Datta Makhija,Sr.Adv.
Mr. Rupesh Kumar,Adv.
Ms. Jyoti Taneja,Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with C.A.Nos.5252-5254 of 2015 (@ CAD No.16046 of 2015).
(Madhu Bala) (Shakti Parkash Sharma) Court Master Court Master Signature Not Verified Digitally signed by MADHU BALA Date: 2016.11.15 16:24:35 IST Reason: