Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 18 January, 2016
AC-27-2015
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION GOVT. OF M.P.)
18-01-2016
Shri V.R. Rao, learned Senior Advocate assisted by Shri Akshat
Agrawal, learned counsel for the petitioner.
Shri Shekhar Bhargava, learned Senior Advocate assisted by
Ms. Anjali Bhargava, learned counsel for the respondent.
Heard on admission. Admit.
No PF is necessary, respondent is served and reply and rejoinder been filed.
List the case for final hearing.
(S.K. GANGELE) JUDGE vkt