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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 25(1) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(1)Every Town Vending committee shall prepare and furnish to the Government and local authority periodical returns for each year with details as required in Form 'D'.