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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(c) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

(c)any business which, either wholly or in part, distributes for the purpose of trade or retails tourism-related products; and