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Union of India - Section

Section 963 in The Kalakshetra Foundation Act, 1993

963.

-B 966 968-C 161/2 857 27 acres 74 cents 882-C(Part) approximately 877-A 940 941 942 955-A 965 961 H 178/3(Part) 1212 4 grounds 178/8 1214 1948 Sq. ft. 1184 1185 1220 178/3 Do. 8 grounds 178/8 96 Sq. ft.All the buildings on the above lands, institutions, all assets whatsoever including Bank balances and cash of the Kalakshetra.