Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(8) in The Bihar Co-operative Societies Act, 1935 (8)[X X X] ['Sub-section (6) & (8)' repealed by (Amendment) Act 10 of 2002.]
