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[Cites 4, Cited by 1]

National Green Tribunal

Brijendra Kumar Mala vs State Of Madhya Pradesh on 24 July, 2023

Item No.03

              BEFORE THE NATIONAL GREEN TRIBUNAL
                 CENTRAL ZONAL BENCH, BHOPAL

                             (By Virtual Mode)

                   Original Application No.36/2023(CZ)


Brijendra Kumar Mala & Anr.                                     Applicant(s)

                                  Versus

State of Madhya Pradesh & Ors.                                Respondent(s)

Date of hearing:   24.07.2023

CORAM:       HON'BLE MR. JUSTICE SUDHIR AGARWAL, JUDICIAL MEMBER
             HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER

For Applicant(s) :       Mr. Atul Kumar Jain, Advocate
For Respondent(s) :      Ms. Parul Bhadoria, Advocate for MPPCB
                         Mr. Sachin K. Verma, Advocate for State of MP
                         Mr. Yadvendra Yadav, Advocate for CPCB
                         Mr. Gaurav Sisodia, Advocate for R-38
                         Mr. Gaurvanvit Jain, Advocate for R-30
                         Mr. Robin, Advocate for R-14,17,19,25,39,40
                         Mr. Deepesh Shukla, Advocate for
                         R-18,21,23,27&44

                                  ORDER

1. The grievance raised in this Original Application filed under Sections 14 and 15 read with 18 of National Green Tribunal Act, 2010 is alleged illegal operation of stone crushers/mining units without proper, valid licenses and permissions from concerned Regulators and running of these units in abadi area. The alleged violators have been impleaded as respondents 14 to 45. Tribunal thought it appropriate to obtain a factual report by order dated 24.05.2023 for which it constituted a Joint Committee comprising District Collector, Rewa, Central Pollution Control Board and MP State Pollution Control Board. Joint Committee has submitted its report in June 2023, after making inspection of the site on 21.06.2023. It is stated that air quality level is very bad. Value of PM10 in village Baijnath is exceeding limits. On the various complaints and the 1 manner of destruction of environment by stone crushers, Joint Committee Report has said as under:

S. Issues raised in the Response of the Joint No. Application Committee 1 Related to Air Pollution: District collector has constituted That the stone crusher units Task Force committee dated are running without any air 26.05.2023 copy enclosed pollution safety and protection Annexure-V for initiating action against the violator of the stone to control air pollution crushers and mines. The Task Force Committee has seized 10 stone crusher, due to non availability of any APCDs, and 21 stone crushers temporarily prohibited the operation. Due to lack of required Permission /NOC.

Task force joint inspection report is enclosed as Annexure-VI Joint inspection committee carried out Ambient air Quality Monitoring (AAQM) at 04 location on 21.06.2023.

2 Related to Water Body No water pollution was observed.

Pollution and Damages The water used by crusher is Water sources created through mainly for suppressing dust earlier mining have also been emission control. Source of water is emptied by these Mines and only bore well no other source of Stone Crusher Units for further water in this area. extracting Stones due to which, readily available water for cultivation and other purposes also been wasted.

3 Related to Illegal Blasting During inspection no local villagers Explosives are being used as well as applicant not pointed illegally without any check and out any place or particulars mines measures causing not only Air regarding illegal blasting. The joint Pollution but also hazardous to committee advise that No blasting the human life. is to be allowed of small mines because they could not follow blasting provision.

4 Related to Health issue to Such kind of health related issue abadi especially kids of were not confirmed by SDM Huzur tender age District Rewa and nearby village.

However medical check-up camp can be organized by District Administration.

5 Related to Damages Ancient No such damage was observed by Temple and Structure Units committee and petitioner has also are destroying the Aged not verified the location of Ancient Temples and Structure existing Temple.

in the local area 6 Related to Non-Development It was found that no mine owner is of Green Belt serious regarding plantation poor plantation was observed at mine area and around crusher units, no thick green belt developed to mitigate air pollution.

7 Related to No share in The Environmental compensation 2 revenue which could be used imposed and recovered earlier by for restoration and MPPCB and DMFT of state restitution of Eco-system government may be utilized for restoration and restitution.

2. Further, with regard to 32 stone crushers i.e., respondents 14 to 45, Joint committee report states that 1 stone crusher i.e., M/s. Sadguru Stone Crusher (respondent 15) has already been dismantled and found non-existing since long time. Remaining 31 crushers are in different villages in as much as, one in Sonar, two in Narora, two in Madhepur, six in Khamariya, six in Hinoti and fifteen in village Baijnath.

3. It is also evident from the report that Consent to Establish (hereinafter referred to as 'CTE') and Consent to Operate (hereinafter referred to as 'CTO') were not obtained by all the stone crushers. In many cases, CTO has already expired. District Administration had imposed penalty of Rs. 86,65,175/- upon 31 stone crushers for illegal mining activities as communicated by Collector Office, (Mining) District Rewa vide letter dated 20.06.2023, details whereof, are placed on record as annexure-VIII at page 434 of the paper book. Details of CTE, valid consent, expired CTO, without CTO, dismantled and permanently closed, etc. are given in the form of chart which is being included as Appendix to this order.

4. Details of compensation are also given in para C and D which are as under:

"C. Environmental Compensation Penalty on non-compliance of the consent conditions and illegal activities The Environmental compensation is based on the EC policy framed by the CPCB in compliance of order 31.08.2018 in O.A. 593/2017.
The joint committee based on its understanding has amount to be imposed as penalty on non- compliance of the consent conditions/ show cause notices.
3
The particulars defined under penalty formula are below for the area under concern i.e stone crushers, Huzur Distt: Rewa EC = Pi x N x R x S x Lf Pollution Index for crushers : 50@ N= Number of Days Non-compliance period : The first day when consent was invalid to the last updated status on compliance R (Rupees) : Rs. 250 S (Scale of Operation) : Factor for scale of operation : 0.5 Varied based on the consented capacity@ (@ Scale of operation of stone crusher was taken as defined in CPCB) comprehensive Industry Document Series COINDS/78/2007-08 on Stone Crusher (Feb 2009) Small scale : 3-25 TPH (factor for scale of operation is : 0.5) Medium Scale : 25-100 TPH (factor for scale of operation is : 1.0) Large scale : 100 TPH (factor for scale of operation is : 1.5) The daily hours of operation of a stone crusher were taken = 10 hrs Total Days of operation in a year were taken = 225 days@ 19 days per month (Note : The days of non-compliance were calculated based on maximum 225 operational days in a year) LF (Location Factor): 1.0 (based on the population of the city/town as per the census of India falls under less than 1 Million population) Nearby city Rewa population is 2.37 lakhs (2011 census) Table No: 2. The Environmental Compensation days calculation of non compliance S. Name of the 1st Day Last day Total Remark N. stone crusher violation of Number of observed Reported days of Status non-
compliance
1. M/s Pradeep 27.02.2021 15.06.2023 516 The unit Stone Crusher was seized
2. M/s Panday 01.10.2021 15.06.2023 386 since Stone Crusher 15.06.2023
3. M/s Jagdaba 01.01.2022 15.06.2023 329 (Janardan Tiwari) Stone Crusher
4. M/s Suneel 19.02.2022 15.06.2023 301 Dwivedi Stone Crusher
5. M/s Om Shri 01.03.2023 15.06.2023 66 Radhe Radhe Stone Crusher (Rama Kant Singh
6. M/s Jai Stone 01.10.2021 16.06.2023 386 The unit Crusher (Tripathi) was seized
7. M/s Krishna 01.08.2022 16.06.2023 199 since 4 Minerals and 16.06.2023 Mining Stone Crusher
8. M/s Vikky Stone 22.10.2020 16.06.2023 592 Crusher (Vijay Singh)
9. M/s Jai 08.08.2020 16.06.2023 640 Hanuman Stone Crusher (Saukhi Singh)
10. M/s Gargi Stone 10.11.2022 16.06.2023 133 Crusher
11. M/s Durga Stone 16.02.2023 16.06.2023 76 Crusher (Pyasi)
12. M/s Baghwati 01.06.2023 16.06.2023 9 Stone Crusher (Shubham)
13. M/s Bajrang 15.03.2019 19.06.2023 976 The unit Stone Crusher was seized (Ram Lal Singh) since
14. M/s Moni (Kobara 01.04.2015 19.06.2023 1847 19.06.2023 Tarmik) Stone Crusher
15. M/s Shri Ram 14.03.2022 19.06.2023 301 Stone Crusher (Rajendra Tamrkar)
16. M/s Pooja Stone 26.05.2023 15.06.2023 15 Operation Crusher is prohibited for required of information 15.06.2023 Note: - 1. The date of CTO expired was consider as a first day violation observed. The last day of violation action taken by District task force committee was considered.

2. No. 16 Stone crusher was found was operational dated 26.05.2023 without CTO therefore it was taken 1st day of violation.

Table : 3. The calculated Environmental Compensation is as tabulated below:

The Environmental Compensation liable to be paid by 16 stone crushers is calculated as under :-
S. Name of the stone Environmental Total EC in No. crusher Compensation factors Rs.
                          PI   N    R     S             LF
 1.     M/s Pradeep Stone      50   516   250   0.5     1.0   32,25,000/-
        Crusher
 2.     M/s Panday Stone       50   386   250   0.5     1.0   24,12,500/-
        Crusher
 3.     M/s       Jagdaba      50   329   250   0.5     1.0   20,56,250/
        (Janardan Tiwari)
        Stone Crusher
 4.     M/s Suneel Dwivedi     50   301   250   0.5     1.0   18,81,250/-
        Stone Crusher
                                                                             5
 5.        M/s Om Shri Radhe       50   66     250   0.5   1.0   4,12,500/-
          Radhe          Stone
          Crusher       (Rama
          Kant Singh
6.        M/s     Jai    Stone    50   386    250   0.5   1.0   24,12,500/-
          Crusher (Tripathi)
7.        M/s         Krishna     50   199    250   0.5   1.0   12,43,750/-
          Minerals         and
          Mining         Stone
          Crusher
8.        M/s Vikky Stone         50   592    250   0.5   1.0   37,00,000/-
          Crusher        (Vijay
          Singh)
9.        M/s Jai Hanuman         50   640    250   0.5   1.0   40,00,000/-
          Stone       Crusher
          (Saukhi Singh)
10.       M/s Gargi Stone         50   133    250   0.5   1.0   8,31,250/-
          Crusher
11.       M/s Durga Stone         50   76     250   0.5   1.0   4,75,000/-
          Crusher (Pyasi)
12.       M/s       Baghwati      50   9      250   0.5   1.0   56,250/-
          Stone       Crusher
          (Shubham)
13.       M/s Bajrang Stone       50   976    250   0.5   1.0   61,00,000/-
          Crusher (Ram Lal
          Singh)
14.       M/s Moni (Kobara        50   1847   250   0.5   1.0   1,15,43,750/-
          Tarmik)        Stone
          Crusher
15.       M/s Shri Ram Stone      50   301    250   0.5   1.0   18,81,250/-
          Crusher (Rajendra
          Tamrkar)
16.       M/s Pooja Stone         50   15     250   0.5   1.0   93,750/-
          Crusher


Table : 4 The list of stone crusher where Environment Compensation is not imposed S. Name of the stone crusher Remark No.
1. M/s Mahadev Stone Crusher Consent is Valid APCD is installed.
2. M/s Satguru Stone Crusher Already dismantle
3. M/s Rudra Stone Crusher Consent is Valid APCD is installed.
4. M/s Samrat Infra Company Consent is Valid APCD is Stone Crusher (Kushwayha) installed.
5. M/s Suneeta Dwivedi (Bajrang) Consent is Valid APCD is Stone Crusher installed.
6. M/s Y.N. Stone Crusher Permanently Closed NGT Case OA 34/2020 (CZ) seized
7. M/s Maa Kalika Stone Crusher Consent is Valid APCD is installed.
8. M/s Samrat Stone Crusher Stone Consent is Valid APCD is Crusher installed.
9. M/s Sahara Stone Crusher Permanently Closed NGT Case OA 34/2020 (CZ) 6 seized
10. M/s Pandey Stone Crusher Consent is Valid APCD is (Kabya) installed.
11. M/s Guru ji Stone Crusher Vill. Plant is closed since long Baijnath teh. Huzur Distt. Rewa and proprietor is expired.
12. M/s Krishna Crushing (Guru Consent is Valid APCD is Mukh) Stone Crusher installed.
13. M/s Sidhivinyak Stone Crusher Consent is Valid APCD is (Arudendra Payasi) installed.
14. M/s Mahalaxmi Stone Crusher Consent is Valid APCD is (Moti Yadav) installed.
15. M/s Govind Stone Crusher Consent is Valid APCD is (Govind Yadav) installed.
16. M/s Aparna Stone Crusher Consent is Valid APCD is installed.

D. Recommendation of the Joint Committee: -

1. It is proposed to impose Environmental compensation amount on the 16 stone crushers for non-complying the norms as tabulated below:
S. Name of the stone crusher Total EC in No. Rs.
1. M/s Pradeep Stone Crusher 32,25,000/-
2. M/s Panday Stone Crusher 24,12,500/-
3. M/s Jagdaba (Janardan Tiwari) Stone 20,56,250/ Crusher
4. M/s Suneel Dwivedi Stone Crusher 18,81,250/-
5. M/s Om Shri Radhe Radhe Stone Crusher 4,12,500/-
(Rama Kant Singh
6. M/s Jai Stone Crusher (Tripathi) 24,12,500/-
7. M/s Krishna Minerals and Mining Stone 12,43,750/-
Crusher
8. M/s Vikky Stone Crusher (Vijay Singh) 37,00,000/-
9. M/s Jai Hanuman Stone Crusher (Saukhi 40,00,000/-
Singh)
10. M/s Gargi Stone Crusher 8,31,250/-
11. M/s Durga Stone Crusher (Pyasi) 4,75,000/-
12. M/s Baghwati Stone Crusher (Shubham) 56,250/-
13. M/s Bajrang Stone Crusher (Ram Lal 61,00,000/-
Singh)
14. M/s Moni (Kobara Tarmik) Stone Crusher 1,15,43,750/-
15. M/s Shri Ram Stone Crusher (Rajendra 18,81,250/-

Tamrkar)

16. M/s Pooja Stone Crusher 93,750/-

2. In compliance of the directions passed by the Hon'ble tribunal, "Those stone crushers which are closed may not be allowed to open without remedial measures, including accountability for the past violations and compliance of Environmental norms"

3. Stone crusher operation shall be only permitted in case they have rented owned mine.

7

4. Plantation requires collected effort from all of the stone crusher as contribution for plantation by the forest department.

5. Water sprinkler are required to function on road frequently twice in a day by contribution of the stone crusher to the local panchyat.

6. M/s. Ultra Tech Cement. Bela is a major stake holder in this area. They have cement plant as well as major mining of lime stone which causes major transportation of trucks, and dumpers in these area on the road, therefore, M/s. Ultra Tech have to provide water sprinkler trucks to the approach road twice a day.

7. Mining department should issue permit pit pass as per the production capacity granted in the consent."

5. Violation on the part of respondents-stone crushers are evident.

However, before taking any further action, we find it appropriate to issue notice to them. We direct Registry to issue notices to respondents 14 to 45, permitting them to file their response to the averments made in the OA as also to the Report filed by Joint Committee and to place other relevant facts before this Tribunal in their defense, within 3 weeks.

6. Response shall also be filed by respondent 5 giving details of the status with regard to consent to respondents 14 to 45 and other relevant facts by the next date of listing.

7. Respondents 1 to 3 are also issued notices and they may also file reply, if any, by the next date of hearing.

8. List this case on 24.08.2023.

Sudhir Agarwal, JM Dr. Afroz Ahmad, EM July 24, 2023 Original Application No. 36/2023(CZ) R 8 APPENDIX (A) Consent to established Table : 1. Present factual status report of stone crushers as per Joint Committee inspection dated 21.06.2023 S. P.S. Name of Stone crusher GPS Date of Product & Status of Factual Status APCD Action taken by Action taken Remark No. No. Coordinate Production Production Consent Status MPPCB force Capacity Report committee (district administration)

1. 7 M/s Suneel Dwivedi 24.530325 08.09.2019 Stone Gitti Consent to Found Uninstalled Closer order is Seized on dated -

Stone Crusher Vill. 81.176493 100.00 Establish Closed APCD, issued dated 15.06.2023 Khamariya teh. Huzur M.T./Hour 25.09.2019 Boundary wall, 09.06.2023 and EC Distt. Rewa Water sprinkler is proposed.

and no plantation

2. 23 M/s Vikky Stone 24.510073 01.10.2018 Stone Gitti Consent to Found Uninstalled Closer order is Seized on dated -

Crusher (Vijay Singh) 81.149503 36000.00 Establish Closed APCD, issued dated 16.06.2023 Vill. Narora teh. Huzur M.T./Year 02.08.2018 Boundary wall, 07.06.2023 and EC Distt. Rewa Water sprinkler is proposed.

3. 24 M/s Jai Hanuman 24.509918 12.09.2018 Stone Gitti Consent to Found Uninstalled Closer order is Seized on dated -

Stone Crusher 81.149589 15000.00 Establish Closed APCD, issued dated 16.06.2023 (Saukhi Singh)Vill. M.T./Year 12.09.2018 Boundary wall, 07.06.2023 and EC Narora teh. Huzur Water sprinkler is proposed. Distt. Rewa

4. 28 M/s Pooja (New) Stone 24.50441 Proposed Stone Gitti 08.04.2023 Found Installed Closer order is Operation is -

Crusher Vill. Hinauti 81.16011 New Project 60000.00 CTE Closed Primary, issued dated prohibited for teh. Huzur Distt. (This project M.T./Year Granted Secondary 09.06.2023 required of Rewa was earlier Crushing Unit because stone information.

operating in is covered crusher was found the name of Boundary wall operational during Arju Stone Water sprinkler inspection dated.

                                               Crusher)                                                        26.05.2023 and EC
                                                                                                               is proposed.
                                                                                                                                                           9
       (B) Valid Consent

S.    P.S. Name   of    Stone GPS        Date       of Product & Status of Factual Status APCD          Action taken Action taken         Remark
No.   No. crusher             Coordinate Production    Production Consent  Status                       by MPPCB     force
                                                       Capacity            Report                                    committee
                                                                                                                     (district
                                                                                                                     administration)
 5.    1   M/s Mahadev Stone 24.52125      30.04.2020   Stone Gitti 27.03.2028 Found    Installed       Closer       Operation is         Inspection
           Crusher       Vill. 81.187746                120000.00              Closed   1.Primary,      notice is    prohibited for       dated
           Khamariya     teh.                           M.T./Year                       Secondary       issued dated required of          26.05.2023
           Huzur Distt. Rewa                                                            Crushing Unit   09.06.2023. information.          it was found
                                                                                        is covered                                        that    APCD
                                                                                        2.Boundary                                        was     found
                                                                                        wall                                              damaged.
                                                                                        3.Water                                           Now     APCD
                                                                                        sprinkler                                         was     found
                                                                                        4. Plantation                                     repaired the
                                                                                        initial stage                                     day         of
                                                                                                                                          inspection
                                                                                                                                          of         the
                                                                                                                                          committee.
 6.    4   M/s Rudra Stone     24.527114   01.03.2016   Stone Gitti 03.04.2028 Found    Installed       Closer          Operation    is   Inspection
           Crusher Vill.       81.188752                6500.00                Closed   1.Primary,      Notice     is   prohibited for    dated
           Khamariya teh.                               M.T./Year                       Secondary       issued dated    required     of   26.05.2023
           Huzur Distt. Rewa                                                            Crushing Unit   09.06.2023.     information.      it was found
                                                                                                                                          that     APCD
                                                                                        is covered                                        was      found
                                                                                        2.Boundary                                        damaged. Now
                                                                                        wall                                              APCD       was
                                                                                        3.Water                                           found repaired
                                                                                        sprinkler                                         the day      of
                                                                                        4. Plantation                                     inspection of
                                                                                         done                                             the committee




                                                                                                                                                            10
 7.   11   M/s Samrat Infra       24.50506    29.03.2019   Stone Gitti 28.02.2024 Found    Installed        Closer Order   Operation     is
                                                                                                                                         The     closer
          Company        Stone   81.166559                80000.00               Closed   1.Primary,       is issued      prohibited for notice     was
          Crusher                                         M.T./Year                       Secondary        dated          required      of
                                                                                                                                         issued
          (Kushwayha) Vill.                                                               Crushing Unit    08.06.2023     information .  21.12.2022
          Baijnath teh. Huzur                                                             is covered                                     due to APCD
          Distt. Rewa                                                                     2.Boundary                                     was     found
                                                                                          wall                                           damaged
                                                                                          3.Water                                        and     closer
                                                                                          sprinkler and                                  direction was
                                                                                          water fogger                                   issued
                                                                                                                                         08.06.2023
                                                                                                                                         on the basis
                                                                                                                                         of inspection
                                                                                                                                         dated
                                                                                                                                         29.05.2023.
                                                                                                                                         The day of
                                                                                                                                         inspection
                                                                                                                                         the
                                                                                                                                         committee
                                                                                                                                         was     found
                                                                                                                                         that APCD
                                                                                                                                         was
                                                                                                                                         installed.
8.   12   M/sSuneeta Dwivedi 24.509189       01.11.2007   Stone Gitti 01.02.2025 Found    Installed        Closer order Operation     is The     closer
          (Bajrang) Stone     81.18542                    20000.00               Closed   1.Primary,       is    issued prohibited for notice       was
          Crusher Vill.                                   M.T./Year                       Secondary        dated        required of      issued
          Baijnath teh. Huzur                                                             Crushing Unit    09.06.2023   information .    21.12.2022
          Distt. Rewa                                                                     is covered                                     due to APCD
                                                                                          2.Boundary                                     was     found
                                                                                          wall                                           damaged
                                                                                           3.Water                                       and     closer
                                                                                           sprinkler                                     direction was
                                                                                           4. Plantation                                 issued
                                                                                           done                                          09.06.2023
                                                                                                                                         on the basis
                                                                                                                                         of inspection
                                                                                                                                                          11
                                                                                                                                             dated
                                                                                                                                            29.05.2023.
                                                                                                                                            The day of
                                                                                                                                            inspection
                                                                                                                                            the
                                                                                                                                            committee
                                                                                                                                            was     found
                                                                                                                                            that    APCD
                                                                                                                                            was
                                                                                                                                            installed.
9.    14   M/s Maa       Kalika 24.509147    01.08.2015   Stone Gitti 31.03.2028 Found    Installed       Closer          Operation    is   Inspection
           Stone Crusher Vill. 81.174086                  10000.00               Closed   1.Primary,      Notice     is   prohibited for    dated
           Baijnath teh. Huzur                            M.T./Year                       Secondary       issued dated    required     of   29.05.2023
           Distt. Rewa                                                                    Crushing Unit   08.06.2023      information.      it was found
                                                                                          is covered                                        that    APCD
                                                                                          2.Boundary                                        was
                                                                                          wall                                              damaged.
                                                                                           3.Water                                          Now     APCD
                                                                                           sprinkler                                        was     found
                                                                                                                                            repaired the
                                                                                                                                            day          of
                                                                                                                                            inspection
                                                                                                                                            of         the
                                                                                                                                            committee.
10.   15   M/s Samrat Stone      24.508386   01.02.2019   Stone Gitti 09.11.2027 Found    Installed       Closer          Operation    is   Inspection dt
           Crusher       Vill.   81.172952                30000.00               Closed   1.Primary,      notice     is   prohibited for    29.05.2023
           Baijnath teh. Huzur                            M.T./Year                       Secondary       issued dated    required     of   it was found
           Distt. Rewa                                                                    Crushing Unit   09.06.2023      information.      that APCD was
                                                                                          is covered                                        damaged. Now
                                                                                          2.Boundary                                        APCD        was
                                                                                          wall                                              found
                                                                                           3.Water                                          repaired    the
                                                                                           sprinkler                                        day           of
                                                                                                                                            inspection of
                                                                                                                                            the committee.

                                                                                                                                                               12
 11.   20   M/s Pandey Stone 24.507942         15.06.2019   Stone Gitti 22.01.2024 Found    Installed       This    stone   Operation    is    The day of
           Crusher (Kabya) Vill. 81.186824                 25000.00               Closed   1.Primary,      crusher was     prohibited for     inspection of
           Baijnath teh. Huzur                             M.T./Year                       Secondary       included in     required     of    the
           Distt. Rewa                                                                     Crushing Unit   NGT             information.       committee
                                                                                           is covered      34/2020                            was     found
                                                                                           2.Boundary      Then     PCB                       that APCD is
                                                                                           wall            issued closer                      installed.
                                                                                            3.Water        order.
                                                                                            sprinkler      Appeal was
                                                                                                           accepted
                                                                                                           and EC was
                                                                                                           deposited .
12.   22   M/s Krishna            24.499153   01.04.2004   Stone Gitti 31.03.2027 Found    Installed       Closer order    Operation     is   The     closer
           Crushing       (Guru   81.18339                 16000.00               Closed   1.Primary,      is     issued   prohibited for     notice     was
           Mukh) Stone                                     M.T./Year                       Secondary       dated           required      of   issued
           Crusher Vill.                                                                   Crushing Unit   09.06.2023      information .      21.12.2022
           Baijnath teh. Huzur                                                             is covered                                         due to APCD
           Distt. Rewa                                                                     2.Boundary                                         was     found
                                                                                           wall                                               damaged
                                                                                            3.Water                                           and     closer
                                                                                            sprinkler                                         direction
                                                                                                                                              was issued
                                                                                                                                              09.06.2023
                                                                                                                                              on the basis
                                                                                                                                              of inspection
                                                                                                                                              dated
                                                                                                                                              29.05.2023.
                                                                                                                                              The day of
                                                                                                                                              inspection
                                                                                                                                              the
                                                                                                                                              committee
                                                                                                                                              was     found
                                                                                                                                              that    APCD
                                                                                                                                              was
                                                                                                                                              installed.

                                                                                                                                                               13
 13.   25   M/s                24.504578     20.01.2019   Stone Gitti 15.02.2028 Found    Installed       Closer order   Operation    is
                                                                                                                                      The     closer
           Sidhivinyak        81.163318                  20000.00               Closed   1.Primary,      is    issued   prohibited fornotice     was
           Stone Crusher                                 M.T./Year                       Secondary       dated          required     of
                                                                                                                                      issued
           (Arudendra Payasi)                                                            Crushing Unit   07.06.2023     information.  21.12.2022
           Vill. Hinauti teh.                                                            is covered                                   due to APCD
           Huzur Distt. Rewa                                                             2.Boundary                                   was     found
                                                                                         wall                                         damaged
                                                                                          3.Water                                     and     closer
                                                                                          sprinkler                                   direction was
                                                                                                                                      issued
                                                                                                                                      07.06.2023
                                                                                                                                      on the basis
                                                                                                                                      of inspection
                                                                                                                                      dated
                                                                                                                                      26.05.2023.
                                                                                                                                      The day of
                                                                                                                                      inspection
                                                                                                                                      the
                                                                                                                                      Committee
                                                                                                                                      was     found
                                                                                                                                      that    APCD
                                                                                                                                      was
                                                                                                                                      installed.
14.   26   M/s Mahalaxmi        24.505725   01.04.2019   Stone Gitti 07.08.2023 Found    Installed       Closer order Operation    is The     closer
           Stone Crusher (Moti 81.160159                 44000.00               Closed   1.Primary,      is    issued prohibited for notice      was
           Yadav) Vill. Hinauti                          M.T./Year                       Secondary       dated        required     of issued
           teh. Huzur Distt.                                                             Crushing Unit   07.06.2023   information.    05.01.2023
           Rewa                                                                          is covered                                   due to APCD
                                                                                         2.Boundary                                   was     found
                                                                                         wall                                         damaged
                                                                                          3.Water                                     and     closer
                                                                                          sprinkler                                   direction was
                                                                                                                                      issued
                                                                                                                                      07.06.2023
                                                                                                                                      on the basis
                                                                                                                                      of inspection
                                                                                                                                                       14
                                                                                                                                              dated
                                                                                                                                             26.05.2023.
                                                                                                                                             The day of
                                                                                                                                             inspection
                                                                                                                                             the
                                                                                                                                             committee
                                                                                                                                             was     found
                                                                                                                                             that     APCD
                                                                                                                                             was
                                                                                                                                             installed.
15.   27   M/s Govind Stone      24.504777   15.12.2019   Stone Gitti 05.12.2024 Found    Installed         Closer          Operation     is Inspection
           Crusher (Govind       81.158931                60000.00               Closed   Primary,          Notice     is   prohibited for dated
           Yadav)Vill. Hinauti                            M.T./Year                       Secondary         issued dated    required      of 26.05.2023
           teh. Huzur Distt.                                                              Crushing Unit     07.06.2023      information .    it was found
           Rewa                                                                           is covered                                         that     APCD
                                                                                          2.    Boundary                                     was
                                                                                          wall .                                             damaged.
                                                                                          3.        Water                                    Now      APCD
                                                                                          sprinkler                                          was     found
                                                                                                                                             repaired the
                                                                                                                                             day         of
                                                                                                                                             inspection
                                                                                                                                             of         the
                                                                                                                                             committee
16.   29   M/s Aparna Stone 24.507204        01.05.2018   Stone Gitti 30.11.2027 Found    Installed         Closer          Operation     is Inspection
           Crusher      Vill.  81.171204                  36000.00               Closed   Primary,          Notice     is   prohibited for dated
           Baijnath teh. Huzur                            M.T./Year                       Secondary         issued dated    required      of 29.05.2023
                                                                                                                                             it was found
           Distt. Rewa                                                                    Crushing Unit     09.06.2023      information .
                                                                                                                                             that     APCD
                                                                                          is covered                                         was damaged.
                                                                                          Boundary wall                                      Now      APCD
                                                                                          .                                                  was      found
                                                                                          Water                                              repaired    the
                                                                                          sprinkler                                          day          of
                                                                                                                                             inspection of
                                                                                                                                             the
                                                                                                                                             committee
                                                                                                                                                               15
       (C) Expired Consent to Operate

S.    P.S. Name of Stone         GPS        Date of      Product & Status of   Factual Status APCD       Action taken      Action taken      Remark
No.   No. crusher                Coordinate Production   Production Consent    Status                    by MPPCB          force
                                                         Capacity              Report                                      committee
                                                                                                                           (district
                                                                                                                           administration)
17.    3   M/s Pradeep Stone     24.526335 01.05.2018    Stone     26.12.2021 Found    Uninstalled       Closer            Seized on       -
           Crusher       Stone   81.18482                Gitti                Closed   1.Primary,        order     is      dated
           Crusher       Vill.                           30000.00                      Secondary         issued            15.06.2023
           Khamariya     teh.                            M.T./Year                     Crushing unit     dated
           Huzur Distt. Rewa                                                           is not covered.   26.02.20
                                                                                                         21 and
                                                                                                          EC is
                                                                                                          proposed.
18.    5   M/s Panday Stone      24.528445 01.01.2017    Stone     30.09.2021 Found    Uninstalled       Closer order      Seized     on -
           Crusher Vill.         81.189383               Gitti                Closed   1.Primary,        is     issued     dated
           Bholgarh                                      36000.00                      Secondary         dated             15.06.2023
           (Khamariya) teh.                              M.T./Year                     Crushing unit     26.02.2021
           Huzur Distt. Rewa                                                           is not covered.   and
                                                                                                          EC          is
                                                                                                          proposed.
19.    6   M/s Jagdamba          24.525808 08.11.2016    Stone     31.12.2021 Found    Uninstalled       Closer order      Seized     on -
           (Janardan tiwari)     81.18663                Gitti                Closed   APCD,             is     issued     dated
           Stone Crusher Vill.                           60000.00                      Boundary          dated             15.06.2023
           Khamariya teh.                                M.T./Year                     wall,             05.01.2023
           Huzur Distt. Rewa                                                           Water             and
                                                                                       sprinkler          EC is
                                                                                       and                proposed.
                                                                                       no plantation




                                                                                                                                                      16
 20.   8    M/s Om Shri Radhe       24.533534 15.12.2019   Stone     28.02.2023 Found     Installed        Closer Notice    Operation    is -
           Radhe Stone             81.171479              Gitti                Closed    1. Primary,      is     issued    prohibited for
           Crusher (Rama Kant                             72500.00                       Secondary        dated            required     of
           Singh) Vill.                                   M.T./Year                      Crushing Unit    07.06.2023       information.
           Madhepur teh.                                                                 is covered       and
           Huzur Distt. Rewa                                                             2. Boundary       EC         is
                                                                                         wall.             proposed.
                                                                                          3.Water
                                                                                          sprinkler

21.   10   M/s Jai Stone           24.506184 01.10.2012   Stone     30.09.2021 Found     Uninstalled      EC        is                     -
           Crusher    (Tripathi)   81.166668              Gitti                Closed    APCD,            proposed.
           Vill. Baijnath teh.                            15000.00                       Boundary
           Huzur Distt. Rewa                              M.T./Year                      wall,
                                                                                         Water
                                                                                         sprinkler,
                                                                                         Plantation
                                                                                         done


22.   16   M/s Moni (Kobara        24.499118 01.04.2011   Hot    mix 31.03.2015 Found    Uninstalled     Closer order      Seized     on -
           Tarmik)        Stone    81.18199               and Stone             Closed   APCD,           is    issued      dated
           Crusher       Vill.                            Gitti                          Boundary wall, dated              19.06.2023
           Baijnath teh. Huzur                            30000.00                       Water sprinkler 09.06.2023
           Distt. Rewa                                    M.T./Year                                      and
                                                                                                          EC        is
                                                                                                          proposed.




                                                                                                                                               17
 23.   17   M/s Shri Ram Stone       24.498724   04.04.2014   Stone       13.03.202   Fou     Uninstalled     Closer Notice    Seized on     -
           Crusher (Rajendra        81.18373                 Gitti           2       nd      APCD,           is     issued    dated
           Tamrkar) Vill.                                    48000.00                Clos    Boundary wall,  dated            19.06.2023
           Baijnath teh. Huzur                               M.T./Year               ed      Water sprinkler 09.06.2023
           Distt. Rewa                                                                                       and
                                                                                                             EC          is
                                                                                                             proposed.



24.   18   M/s Krishna Minerals 24.508107       01.03.2019   Stone Gitti 31.07.2022 Found Uninstalled     Closer order is Seized on dated -
           and Mining Stone     81.171139                    60000.00               Closed APCD, Boundary issued dated 16.06.2023
           Crusher Vill.                                     M.T./Year                     wall, Water    09.06.2023
           Baijnath teh. Huzur                                                             sprinkler      and
           Distt. Rewa                                                                                    EC is
                                                                                                          proposed.




25.   30   M/s Gargi      Stone     24.504741   15.03.2020   Stone Gitti 09.11.2022 Found Installed         Closer order is Operation is    -
           Crusher Vill. Baijnath    81.16741                200000.00              Closed 1. Primary,      issued dated prohibited for
           teh. Huzur Distt.                                 M.T./Year                     Secondary        07.06.2023      required of
           Rewa                                                                            Crushing Unit is and             information .
                                                                                           covered          EC is
                                                                                           2. Boundary wall proposed.
                                                                                           3. Water
                                                                                           sprinkler




                                                                                                                                                18
 26.    31   M/s Durga Stone          24.50489    15.08.2019    Stone Gitti 15.02.2023 Found Uninstalled        Closer order is Seized on dated -
            Crusher (Pyasi)Vill.    81.166876                  30000.00               Closed APCD,              issued dated     16.06.2023
            Baijnath teh. Huzur                                M.T./Year                     Boundary wall,      07.06.2023
            Distt. Rewa                                                                      Water sprinkler         and
                                                                                                                    EC is
                                                                                                                  proposed.




27.    32   M/s Baghwati Stone      24.504096    01.03.2020    Stone Gitti 31.05.2023 Found Installed         Closer order is    Operation is -
            Crusher (Shubham)       81.167986                  80000.00               Closed 1. Primary,       issued dated     prohibited for
            Vill. Baijnath teh.                                M.T./Year                     Secondary          07.06.2023        required of
            Huzur Distt. Rewa                                                                Crushing Unit is    and EC is       information.
                                                                                             covered             proposed.
                                                                                             2. Boundary
                                                                                             wall,
                                                                                             3. Water
                                                                                             sprinkler


(D) Without Consent to Operated S. P.S. Name of Stone GPS Date of Product & Status of Factual Status APCD Action taken by Action taken Remark No. No. crusher Coordinate Production Production Consent Status MPPCB force Capacity Report committee (district administration)

28. 9 M/s Bajrang Stone 24.522311 15.03.2019 Stone Gitti Without Found Uninstalled Closer order is Seized on dated -

Crusher (Ram Lal 81.168842 6000.00 Consent Closed APCD, issued dated 15.06.2023 Singh) Vill. Sonara M.T./Year Boundary wall, 08.06.2023 and teh. Huzur Distt. Water sprinkler EC is proposed.

                    Rewa


                                                                                                                                                            19
        (E) Dismantled


S.     P.S.   Name of Stone          GPS        Date of         Product & Status of    Factual Status APCD          Action taken by         Action taken    Remark
No.    No.    crusher                Coordinate Production      Production Consent     Status                       MPPCB                   force
                                                                Capacity               Report                                               committee
                                                                                                                                            (district
                                                                                                                                            administration)
 29.     2    M/s   Satguru Stone 24.525501        01.02.2019   Stone Gitti 30.01.2021 Found    Already             Closer order is         -               -
              Crusher Vill.       81.186989                     3200.00                Closed   Dismantled          issued dated
              Khamariya teh.                                    M.T./Year                                           26.02.2021
              Huzur Distt. Rewa


       (F) Permanently Closed

S.     P.S.   Name of Stone          GPS        Date of         Product & Status of    Factual Status APCD          Action taken by         Action taken    Remark
No.    No.    crusher                Coordinate Production      Production Consent     Status                       MPPCB                   force
                                                                Capacity               Report                                               committee
                                                                                                                                            (district
                                                                                                                                            administration)
30.    19     M/s Sahara Stone       24.504572     01.05.2019   Stone Gitti Consent to Found    Permanently         Closer order is         Already seized -
              Crusher Vill.          81.185486                  3000.00     Establish  Closed   closed              issued dated
              Baijnath teh. Huzur                               M.T./Year 01.06.2018                                11.06.2019
              Distt. Rewa
31.    13     M/s Y.N. Stone         24.50908      Nil          Nil        Nil         Found    Permanently         Closer order is   Already seized -
              Crusher Vill.          81.185441                                         Closed   Closed              issued 11.06.2019
              Baijnath teh. Huzur
              Distt. Rewa
32     21     M/s Guru ji StoneCrusher 24.500204   1990         Nil        Without     Found      Uninstalled       Closer order isissued   Seized on dated   -
              Vill.Baijnath teh. Huzur 81.183613                           Consent     Closed     APCD,             dated 07.03.2019        19.06.2023
              Distt. Rewa                                                                         Boundary wall
                                                                                                , Water sprinkler


                                                                                                                                                                     20