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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(r) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(r)"liquefiable gas" means any gas that may be liquefied by pressure above 00C, but will be completely vaporised when in equilibrium with normal atmospheric pressure (760 mm Hg) at 300C;