Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Manipur - Subsection Section 11(2) in The Manipur Hill Areas Autonomous District Council Act, 2000 (2)The condition of service and tenure of office of the Election Commission shall be such as the Government may, by rule, determine.
