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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)The emergency preparedness shall be established on the basis of the performance criteria applicable to the barriers, the results from risk assessment and emergency preparedness analyses and risk assessment and emergency preparedness analyses with respect to environment, as laid down in rules 22, 24 and 25, respectively.