Section 27 in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959
27. Trustee bound to obey orders issued under Act.
- The trustee of a religious institution shall be bound to obey all lawful orders issued under the provisions of this Act by the Government [the Commissioner, the Additional Commissioner,] [Substituted by Tamil Nadu Act 50 of 2002.] the Joint Commissioner, the Deputy Commissioner or the Assistant Commissioner.
