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State of West Bengal - Section

Section 23 in West Bengal Madrasah Service Commission Act, 2008

23. Cessation of Interim Committee.

- On and from such date when the Commission starts functioning under section 3 of this Act, the pending and incomplete work of Interim Committee constituted vide Notification No. 94-MD, dated the 21st January, 2008, issued by the State Government shall switch over to the Commission which shall have the power to dispose of the same and the Interim Committee shall cease to exist immediately.