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State of Assam - Section

Section 16 in The Assam Economic and Statistical Service Rules, 1973

16. Confirmation.

- Where a probationer has completed his period of probation to the satisfaction of the Governor, he shall be confirmed in his post if he-
(a)has passed the Departmental Examinations completely; and
(b)is considered otherwise fit for confirmation by the Governor:
Provided that the Governor may for good and sufficient reasons temporarily exempt a member of the Service from passing any one or more of the prescribed Departmental Examinations and confirm him in his post:Provided further that the existing members of the Service appointed to the respective cadres before the commencement of these Rules shall not be required to pass Departmental Examinations for the purpose of confirmation in that cadre.