Central Administrative Tribunal - Hyderabad
Valluru Vamsi Krishna vs M/O Labour & Employment on 29 August, 2019
IN THE CENTRAL ADMINISTRATIVE TRIBUNAL
J HYDERABAD BENCH
yo HYDERABAD --
QA 920/0399/2018 Date of order: 29.08.2019
od With M.As 20/848/2018, 20/39/2018
and 20/84 7/2018
Beiwerey:
7 VALLURD VAMSI KRISHNA,
Sfo V.Sresnivasa Rao, --
Aged about 26 years,
Multi Tasking Staff (On outsourcing basis),
Seed Workers Welfare Fund Dispensar Ve
Labour Welfare Organisation,
Government of India,
lmamnagar, Desaipet Gram Panchayat,
Vetapalam (P.O), Prakasar Dist 5231
5
7(AP)
2S, SALAGALA SOBHA RANI.
Dyo GChepuri Babu Rae,
Aged about 30 years,
Mull Tasking Staff (On outsourcing
Beedi Workers Welfare Fund Disp:
Labour Welfare Organisation,
Government of India,
imarinagar, Desaipet Gram Panchayat,
Vetapalem (P.O), Prakasarm Dist O28 3187 {ALP}
3. BORDU KAMAKSHAMMA,
Kyo Penamala Seenaiah,,
Aged about 40 years,
Mult Tasking Staff (On outs sourch ng nasis),
Beed! Workers Welfare Fund Dispensary,
Labour Welfare Organisation,
Government of India,
Hyderabad So0080, TLS,
4. URPPANAMIN NAGAMANI
Wio Late Ramutu,
Aged about 47 years,
Mut Tasking Staff (On outsourcing 68sis},
Beedi Workers Welfare Fund Dispensary,
Labour Welfare Organisation,
Government of India,
Hyderabad 500020, T.S,
5. EVINAGA LAKSHMI,
Dio Gorentiamma,
Aged about 35 years,
Multi Tasking Staff {On outsourcing basis},
Beedi Workers Welfare Fund Dispensary,
Labour Welfare Organisation,
Government of India,
B/B.91, B. Camp, Opp. B.Gamp Post Office,
Kurnool 678001, AP,
8. MADNGA RAJU,
S/o Pedda Bajar,
Aged about 23 years,
Multi Tasking Staff (On outsourcing. basis),
Beedi Workers Welfare Fund Dispensary,
Labour Welfare Organisation,
covernme nit of India,
B/B.91, B Camp Opp. B. Camp: Post Office
Kurnool 518004, A. Pe ae
7. NERUSUPALLI ASWI NE
Do Bukka Sankar Reddy,
Aged about 26 years,
Mull Tasking Staff (On outsource
Bead) Wo kere Wella 2 Fund.
sation, :
Government of india, . Poe
Near Ram Mandir, Reddy's Cok ony,
Raicholi 516269, YSR Kadapa District, AP,
8. KONREDDY LAKSHM! DEVI,
Wis K.Gangi Reddy,
Aged about 45 years,
Multi Tasking Staff (On outsourcing basis),
Beedi Workers Welfare Fund Dispensary,
Le abour Welfare Organisation,
Government of India .
Near Ram vane r Reedy S Colony,
AND
1. Union of India, Represented by its Secretary
To Government of India,
Ministry of Labour & Employment,
Sharam Sakthi Bhawan, Rafi Marg,
New Delhi 170 004,
bo
OAL2003 99/2018
AFPLICANTS
TESS
OA ZO GIOOTE
2. The Welfare & Cess Commissioner,
Labour Welfare Organisation,
Government of India,
Ministry of Labour & Employment,
Kendriya Sadan, Koll,
Hyderabad 500 095,
3. Rajesh, S/o V Kanakaraly
Aged about 32 years,
Manpower Supplier, Hp. NOLS-8) 3
Nethali Nagar. Gulmohar Park Cale
Serlingam Pally, Hyderabad 8000 310.
RESPONDENTS
Counsel for applicants --- Mr. TLKOTESWARA RAO
Gounsel forthe respondents < |. Mrs. K BHARATHI
Addl, GOGSC
CORAM:
THE HON'BLE MR. B v SUD HAKAR, MEMEE ER (A)
ORAL ORDER
Learned counsel for applicants has sought permission to withdraw the OA.
2 Hence, OA is dismissed as withdrawn. M.As stand disposed of, There shall be no order as to costs. IAW