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Supreme Court - Daily Orders

M/S Nileshwar Rangekallu Chethu ... vs The Commissioner Of Income Tax on 21 August, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.21+63                                COURT NO.15                  SECTION XI-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.16797/2023

     (Arising out of impugned final judgment and order dated 14-03-2023
     in ITA No. 11/2022 passed by the High Court of Kerala at Ernakulam)

     M/S NILESHWAR RANGEKALLU CHETHU THOZHILALI
     VYAVASAYA SAHAKARANA SANGHAM                                             Petitioner(s)

                                                     VERSUS

     THE COMMISSIONER OF INCOME TAX                                           Respondent(s)

     (FOR ADMISSION and I.R.)

     WITH
     SPECIAL LEAVE PETITION (CIVIL) Diary No. 26018/2023

     Date : 21-08-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN


     For Petitioner(s)                   Mr. M. Gireesh Kumar, Adv.
                                         Mr. Ankur S. Kulkarni, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following

                                                  O R D E R

Delay in refiling the SLP Diary No.26018/2023 is condoned.

Issue notice.

Tag the matters with Civil Appeal No.204/2017 and connected matters.

Signature Not Verified

(KRITIKA TIWARI) Digitally signed by Nisha Khulbey Date: 2023.08.23 (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT 16:32:03 IST Reason: COURT MASTER (NSH)