Supreme Court - Daily Orders
M/S Nileshwar Rangekallu Chethu ... vs The Commissioner Of Income Tax on 21 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.21+63 COURT NO.15 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.16797/2023
(Arising out of impugned final judgment and order dated 14-03-2023
in ITA No. 11/2022 passed by the High Court of Kerala at Ernakulam)
M/S NILESHWAR RANGEKALLU CHETHU THOZHILALI
VYAVASAYA SAHAKARANA SANGHAM Petitioner(s)
VERSUS
THE COMMISSIONER OF INCOME TAX Respondent(s)
(FOR ADMISSION and I.R.)
WITH
SPECIAL LEAVE PETITION (CIVIL) Diary No. 26018/2023
Date : 21-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. M. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the SLP Diary No.26018/2023 is condoned.
Issue notice.
Tag the matters with Civil Appeal No.204/2017 and connected matters.
Signature Not Verified(KRITIKA TIWARI) Digitally signed by Nisha Khulbey Date: 2023.08.23 (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT 16:32:03 IST Reason: COURT MASTER (NSH)