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Gujarat High Court

State Of Gujarat vs Jitendrakumar Natvarlal ... on 17 March, 2017

Author: A.G.Uraizee

Bench: A.G.Uraizee

                      R/CR.A/3156/2008                                             ORDER




                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                 CRIMINAL APPEAL NO. 3156 of 2008

         ==========================================================
                             STATE OF GUJARAT....Appellant(s)
                                        Versus
                 JITENDRAKUMAR NATVARLAL PATEL....Opponent(s)/Respondent(s)
         ==========================================================
         Appearance:
         PUBLIC PROSECUTOR for the Appellant(s) No. 1
         MR DK MODI, ADVOCATE for the Opponent(s)/Respondent(s) No. 1
         MR MD MODI, ADVOCATE for the Opponent(s)/Respondent(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE A.G.URAIZEE

                                         Date : 17/03/2017


                                          ORAL ORDER

Registry   is   directed   to   call   for   record  and proceedings from the Tribunal by Fax so as  to   reach   this   Court   on   or   before   10th  April,  2017. 

S.O. to 12th April, 2017.

(A.G.URAIZEE,J) Manoj Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Mar 18 02:28:10 IST 2017