Gujarat High Court
State Of Gujarat vs Jitendrakumar Natvarlal ... on 17 March, 2017
Author: A.G.Uraizee
Bench: A.G.Uraizee
R/CR.A/3156/2008 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL NO. 3156 of 2008
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STATE OF GUJARAT....Appellant(s)
Versus
JITENDRAKUMAR NATVARLAL PATEL....Opponent(s)/Respondent(s)
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Appearance:
PUBLIC PROSECUTOR for the Appellant(s) No. 1
MR DK MODI, ADVOCATE for the Opponent(s)/Respondent(s) No. 1
MR MD MODI, ADVOCATE for the Opponent(s)/Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 17/03/2017
ORAL ORDER
Registry is directed to call for record and proceedings from the Tribunal by Fax so as to reach this Court on or before 10th April, 2017.
S.O. to 12th April, 2017.
(A.G.URAIZEE,J) Manoj Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Mar 18 02:28:10 IST 2017