Bombay High Court
Kalyani Buche vs The Chancellor, Svkms Nmims University ... on 17 February, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
Common Order-17.02.2026.odt
Digitally signed
by GAURI AMIT
GAURI
AMIT
GAEKWAD
Date:
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GAEKWAD 2026.02.18
12:12:15
+0530 ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE &
ABHAY J. MANTRI, JJ.
DATE : 17th FEBRUARY, 2026.
P.C. :-
1. At the time of rising, the matters mentioned in the chart in paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
7. Subject to the above, list these matters as under:-
Gauri Gaekwad 1 of 2 ::: Uploaded on - 18/02/2026 ::: Downloaded on - 18/02/2026 20:44:59 ::: Common Order-17.02.2026.odt Serial Nos. of matters on the To be listed on To be listed in the Board category 1 to 69 27.03.2026 Fresh Admission For Final Disposal at 71 30.03.2026 Admission Stage For Final Disposal at 72 30.03.2026 Admission Stage 73 30.03.2026 For Admission 74 to 77 30.03.2026 For Urgent Admission 78 to 88 30.03.2026 Urgent Order 89 to 94 01.04.2026 For Due Admission 96 to 134 01.04.2026 For Due Admission 136 to 149 02.04.2026 For Due Admission 151 24.02.2026 At 3:00 p.m. 152 to 182 02.04.2026 For Due Admission 184 & 185 02.04.2026 For Due Admission (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Gauri Gaekwad 2 of 2 ::: Uploaded on - 18/02/2026 ::: Downloaded on - 18/02/2026 20:44:59 :::