Section 28(1)(b) in The Orissa Entertainment Tax Rules, 2006

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State of Odisha - Subsection

Section 28(1)(b) in The Orissa Entertainment Tax Rules, 2006

(b)Every proprietor of cable services liable to pay tax under Section 7 shall keep.-

(i)a Register of Cable T.V. show subscribers; and

(ii)a Register showing amount collected from subscribers (month-wise).