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[Cites 0, Cited by 0] [Section 306(1)] [Section 306] [Entire Act]

State of Tamilnadu - Subsection

Section 306(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)if any tank, well or low land is shown in such plans as to be conserved or filled up, to conserve or fill up such tank, well or low land.