Delhi High Court - Orders
Bls Infrastructure Ltd vs Rajwant Singh & Ors on 22 October, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM)No.466/2020 & I.A.Nos.9746-48/2020
BLS INFRASTRUCTURE LTD. .....Plaintiff
Through : Mr. Neeraj Kumar Gupta, Adv.
versus
RAJWANT SINGH & ORS. .....Defendants
Through : None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 22.10.2020 [Court hearing convened via video-conferencing on account of COVID-19] I.A. No. 9746/2020
1. Allowed, subject to just exceptions. CS (COMM) No. 466/2020 & I.A. Nos. 9747-48/2020
2. Issue summons in the suit and notice in the captioned applications to the defendants via all means including e-mail.
3. List the matter on 25.01.2021.
RAJIV SHAKDHER, J OCTOBER 22, 2020 Aj/KK Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:23.10.2020 21:52:43