Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(64) in The Calcutta Metro Railway General Rules, 2000 (64)"Jumper Cable" means a cable provided with clips for use as a temporary electrical connection to bridge a gap e.g. in a running rail, cable or pipe.
