Section 3A(7)(c) in Punjab General Sales Tax Act, 1948

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State of Punjab - Subsection

Section 3A(7)(c) in Punjab General Sales Tax Act, 1948

(c)in the opinion of the State Government -

(i)he has become incapable of acting on account of unsoundness of mind or any other reason; or

(ii)he is guilty of such misconduct as could render him unfit to continue as Presiding Officer; or