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Bombay High Court

Kavita Balaji Katake Through Her Power ... vs Chief Officer Nagar Parishad Ausa on 26 June, 2024

                                                                DPT.odt




         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

Appearances as per board
                               CORAM : R. M. JOSHI, J
                               DATE    : JUNE 26, 2024

PER COURT :

1.

Due to paucity of time following matters could not be heard. Hence, matters are adjourned to the dates mentioned against them, to be listed in the same category.

2. The interim relief/undertaking/statement, if any, to continue till next date of hearing.

Serial No (with connected matters) Date 937 WRIT PETITION NO. 12801 OF 2022 938 WRIT PETITION NO. 3120 OF 2023 12.08.2024 940 WRIT PETITION NO. 11211 OF 2023 941 WRIT PETITION NO. 12312 OF 2023 942 WRIT PETITION NO. 14036 OF 2023 943 WRIT PETITION NO. 1153 OF 2024 13.08.2024 945 WRIT PETITION NO. 1958 OF 2024 946 WRIT PETITION NO. 2527 OF 2024 948 WRIT PETITION NO. 2689 OF 2024 949 WRIT PETITION NO. 2690 OF 2024 14.08.2024 950 WRIT PETITION NO. 3119 OF 2024 951 WRIT PETITION NO. 3120 OF 2024 952 WRIT PETITION NO. 3324 OF 2024 954 WRIT PETITION NO. 3974 OF 2024 19.08.2024 955 WRIT PETITION NO. 3983 OF 2024 956 WRIT PETITION NO. 3999 OF 2024 958 WRIT PETITION NO. 4913 OF 2024 31.07.2024 959 FIRST APPEAL NO. 478 OF 2010 26.07.2024 Page 1 of 2 DPT.odt 960 FIRST APPEAL NO. 2632 OF 2013 963 MISC.CIVIL APPLICATION NO. 2 OF 2024 19.07.2024 964 MISC.CIVIL APPLICATION NO. 30 OF 2024 965 MISC.CIVIL APPLICATION NO. 105 OF 2024 (R. M. JOSHI, J.) Malani Page 2 of 2