Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(a) in The Uttar Pradesh Prevention Of Cow Slaughter Act, 1955 (a)'beef means flesh of cow but does not include such flesh contained in sealed containers and imported as such into Uttar Pradesh;
