Section 32(2)(a) in The Gujarat Medical Council Act, 1967

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(2)(a) in The Gujarat Medical Council Act, 1967

(a)the Gujarat (Bombay Area) Medical Council constituted under section 2 read with section 2B of the Bombay Medical Act, 1912 (Bombay VI of 1912), as in force in the Bombay area of the State, and

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State of Gujarat - Subsection

Section 32(2)(a) in The Gujarat Medical Council Act, 1967