Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tripura - Subsection

Section 7(2) in Tripura Sales Tax Act, 1976

(2)The Commissioner may, on petition or otherwise, cancel or amend from time to time any certificate of registration.