Section 33(1)(c) in The Government of Union Territories Act, 1963

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Goa - Subsection

Section 33(1)(c) in The Government of Union Territories Act, 1963

(c)for prohibiting the discussion of, or the asking of questions on, any matter which affects the discharge of the functions of the Administrator in so far as he is required by this Act to act in his discretion.

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State of Goa - Subsection

Section 33(1)(c) in The Government of Union Territories Act, 1963