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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(1)The institution shall neither prepare nor send up candidates unless permitted by the Department of Agriculture for an examination held in another State when an examination of the same nature is held in Rajasthan by the University.