Madhya Pradesh High Court
Kamal Chouhan vs The State Of Madhya Pradesh on 5 January, 2026
1 CRA-12592-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 12592 of 2025 (KAMAL CHOUHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 05-01-2026 Omprakash Solanki - Advocate for the appellant.
Viraj Godha appearing on behalf of Advocate General[r-1].
At the request of counsel for the appellant, list in the next week.
(GAJENDRA SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 05-01-2026 17:53:12