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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(1)(i) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(i)direct the concerned institution to refund the capitation fee or the fee charged in excess of the fee determined by the Committee, as the case may be;